Madhya Pradesh High Court
Sheikh Rajjak vs Methodist Church Of India on 25 July, 2023
Author: Avanindra Kumar Singh
Bench: Avanindra Kumar Singh
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR SA No. 509 of 2023 (SHEIKH RAJJAK AND OTHERS Vs METHODIST CHURCH OF INDIA) Dated : 25-07-2023 Shri Somesh Awasthi - Advocate for the appellants.
Heard on I.A.No. 8292 /2023, which is an application for amendment in the prayer clause of the Second Appeal.
In view of the grounds mentioned therein, I.A.No. 8292 /2023 stands allowed.
Let the necessary amendment be carried out within a week. List after two weeks.
(AVANINDRA KUMAR SINGH) JUDGE Vikram Signature Not Verified Signed by: VIKRAM SINGH Signing time: 27-07-2023 18:13:09