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Madhya Pradesh High Court

Sheikh Rajjak vs Methodist Church Of India on 25 July, 2023

Author: Avanindra Kumar Singh

Bench: Avanindra Kumar Singh

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR SA No. 509 of 2023 (SHEIKH RAJJAK AND OTHERS Vs METHODIST CHURCH OF INDIA) Dated : 25-07-2023 Shri Somesh Awasthi - Advocate for the appellants.

Heard on I.A.No. 8292 /2023, which is an application for amendment in the prayer clause of the Second Appeal.

In view of the grounds mentioned therein, I.A.No. 8292 /2023 stands allowed.

Let the necessary amendment be carried out within a week. List after two weeks.

(AVANINDRA KUMAR SINGH) JUDGE Vikram Signature Not Verified Signed by: VIKRAM SINGH Signing time: 27-07-2023 18:13:09