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[Cites 0, Cited by 0] [Section 138(2)] [Section 138] [Entire Act]

State of Andhra Pradesh - Subsection

Section 138(2)(b) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016

(b)The powers and functions of the Authority, the Executive Committee and the Metropolitan Commissioner / Vice-Chairperson shall extend to the periphery area.