Section 15 in The Rajasthan Education Department (Primary and Secondary Teachers) Benevolent Fund Rules, 1975
15. [ [Rules 15, 15-A substituted by G.S.R. 54, dated 23-6-1979; Published in Rajasthan Gazette Part 4-C(I), dated 19-7-79]
The grant of any relief by the Government to the Board of Secondary Education, Rajasthan or teachers welfare fund will be no bar to the grant of relief under these rules.
