Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] State of Kerala - Subsection Section 69(2) in Kerala University of Health Sciences Act, 2010 (2)The Government shall, as soon as the annual accounts and annual reports arc received, cause the same to be laid on the table of the Kerala Legislative Assembly.
