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State of Kerala - Section

Section 69 in Kerala University of Health Sciences Act, 2010

69. Annual Report.

(1)The Annual report of the University shall be prepared and published by the University and such report as approved by the Governing Council shall be submitted to the Chancellor, the Government and presented to the Senate. The Senate may consider the annual report in its meeting and may make recommendations as it deems fit. The Governing Council shall take appropriate action on the recommendations of the Senate and report the action taken to the Senate.
(2)The Government shall, as soon as the annual accounts and annual reports arc received, cause the same to be laid on the table of the Kerala Legislative Assembly.