Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Kerala - Subsection Section 8(a) in Kerala Fish Seed Act, 2014 (a)to submit reports in due time to the State Fish Seed Centre on all matters relating to registration of fish seed farms and hatcheries and fish seed certification;
