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State of Kerala - Section

Section 8 in Kerala Fish Seed Act, 2014

8. Duties of the Regional Fish Seed Centre.

- The Regional Fish Seed Centres shall have the following duties, namely:-
(a)to submit reports in due time to the State Fish Seed Centre on all matters relating to registration of fish seed farms and hatcheries and fish seed certification;
(b)to provide licences for the fish seed rearing and fish culture to fish seed farms and hatcheries;
(c)to enforce the provisions of the Act and the rules made thereunder.