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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2)(b) in Rajasthan Tourist Assistance Force Regulations, 2013

(b)In the case of the Police personnel, deployed/posted as TAF, the Police Constable will work under the Head Constable. The Constable and Head Constable, both will work under the Sub-Inspector and obey his commend.