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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(1) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(1)making provision for imparting education in different branches of study in agriculture, horticulture, [agricultural processing engineering, terrestrial and aquatic animal sciences,] [Words substituted by W. B. Act 21 of 1996] forestry, agricultural engineering, home science and other allied branches of learning and scholarship;