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State of West Bengal - Section

Section 5 in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

5. Objects of the University. -

The University shall be established with a view to fulfilling the following objects, namely: -
(1)making provision for imparting education in different branches of study in agriculture, horticulture, [agricultural processing engineering, terrestrial and aquatic animal sciences,] [Words substituted by W. B. Act 21 of 1996] forestry, agricultural engineering, home science and other allied branches of learning and scholarship;
(2)furthering the advancement of learning and prosecution of research, in agriculture and other allied sciences;
(3)undertaking the extension of educational programme in the field of agriculture to the rural people of the State; and
(4)such other purposes as the University may from time to time determine.