Section 37 in Tamil Nadu Co-operative Societies Rules, 1988
37. Manner of giving opportunity to a member before expulsion under section 25.
- On receipt of the requisition in writing under sub-section (1) of section 25, the society shall, within a period of fifteen days from the date of receipt of the requisition in the office of the society, communicate a copy of B such requisition to the member concerned calling upon him to make his representation, if any, within a period of fifteen days from the date of receipt by him of such communication.(2)The member concerned shall also be given an opportunity of being heard at the special meeting convened for the purpose under sub-section (1) of section 25.
