Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Uttar Pradesh - Subsection Section 34(b) in U.P. Revenue Code (Amendment) Act, 2016 (b)in sub-section (2), for the words and figures "sub-section (1) of Section 43" the words and figures "sub-section (1) or sub-section (2) of Section 43" shall be substituted.
