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[Cites 0, Cited by 1] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(4) in The Punjab Shops and Commercial Establishments Act, 1958

(4)It shall apply in the first instance to the areas specified in the Schedule, but Government may by notification direct that it shall also apply to such other area and on such date as may be specified in the notification.