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State of Punjab - Section

Section 1 in The Punjab Shops and Commercial Establishments Act, 1958

1. Short title, extent, commencement and application.

(1)This Act may be called the Punjab Shops and Commercial Establishments Act, 1958.
(2)It extends to the whole of the State of Punjab.
(3)[ It shall come into force on such date as Government may, by notification in the official Gazette, appoint in this behalf.] [The Act came into force on 1.6.58 vide Government Notification No. 4607-C-Lab- 58/4451 dated 3.5.58.]
(4)It shall apply in the first instance to the areas specified in the Schedule, but Government may by notification direct that it shall also apply to such other area and on such date as may be specified in the notification.