Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(2) in The Orissa General Clauses Act, 1937

(2)It shall [come into force at once.] [The Act extended to all the partially excluded areas with effect from the date the Act came into force vide Notification No. 2709-L., dated the 19th April, 1938-published in the Orissa Gazette, 1938-Part III.]