(1)[This Act may be called the Orissa General Clauses Act, 1937.] [For Statement of Objects and Reasons-see Orissa Gazette 1973, part XI., and for Proceedings in the Assembly-see Proceedings of the Orissa Legislative Assembly, 1937, Volume 1.](2)It shall [come into force at once.] [The Act extended to all the partially excluded areas with effect from the date the Act came into force vide Notification No. 2709-L., dated the 19th April, 1938-published in the Orissa Gazette, 1938-Part III.]
