Section 5(14) in Madhya Pradesh Electricity Balancing and Settlement Code, 2015
(14)While availability declaration by State Area Generating Station, Independent Power Producers and Renewable Energy Generators may have a Resolution of 0.1 MegaWatt and 0.1 MegaWatt hours,all Entitlements, Requisitions and Schedules shall be rounded off to the nearest two decimal, to have a Resolution of 0.01 MegaWatt.
