Section 23A in The Central Electricity Regulatory Commission (Open Access in Inter-State Transmission) Regulations, 2004
23A. [ Transmission Charges for short-term customers in case of curtailment. [Inserted by Notification No. L-7/25(5)/2003-CERC dated 21.02.2005, w.e.f. 1.4.2005.]
- In case of curtailment of more than 50% of the reserved transmission capacity by the Regional Load Despatch Centre on any particular day on account of transmission constraints, the transmission charges for that day shall be payable by the short-term-customers on pro rata basis in accordance with the transmission capacity actually provided.]
