Bombay High Court
Om Sai Karan Palace Co-Operative ... vs The Brihanmumbai Municipal ... on 16 March, 2020
Bench: S.J. Kathawalla, R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 645 OF 2014
Om Sai Karan Palace Co-operative Housing ....Petitioner
Society Ltd And Another
V/S
The Brihanmumbai Municipal Corporation And ....Respondent
Another WITH CONTEMPT PETITION IN WRIT PETITION LODGING NO. 39 OF 2016 In WRIT PETITION 645 OF 2014 Om Sai Karan Palace Co-operative Housing ....Petitioner Society Ltd And Another V/S The Brihanmumbai Municipal Corporation And ....Respondent Anr Kishor Gandhi And 3 Ors (contemnors) WITH NOTICE OF MOTION (WRIT PETITION) NO. 91 OF 2017 In WRIT PETITION 645 OF 2014 Om Sai Karan Palace Co-operative Housing ....Petitioner Society Ltd And Anr.
V/S The Brihanmumbai Municipal Corporation And ....Respondent Anr.
WITH NOTICE OF MOTION (WRIT PETITION) NO. 409 OF 2017 Page 1/2 ::: Uploaded on - 16/03/2020 ::: Downloaded on - 20/03/2020 00:30:22 ::: In WRIT PETITION 645 OF 2014 Om Sai Karan Palace Co-operative Housing ....Petitioner Society Ltd And Another V/S The Brihanmumbai Municipal Corporation And ....Respondent Another Mr.Nitin Gangal with Ms.Namita Mestry for Petitioner. Ms.Uma Palsule Desai, AGP for State.
CORAM : S.J. KATHAWALLA & R. I. CHAGLA, JJ DATE : 16th March, 2020 P.C. :
Stand over to 30/03/2020 ( ASSOCIATE ) Page 2/2 ::: Uploaded on - 16/03/2020 ::: Downloaded on - 20/03/2020 00:30:22 :::