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State of Tamilnadu - Section

Section 17 in Bye-Laws of the Tamil Nadu Medical Council

17.

When an amendment is under debate, no further proposal shall be received, except one of the following: -
(i)The adjournment of the debate on the amendment, namely, "That the debate on the amendment be now adjourned."
(ii)The adjournment of the Council, namely "That the Council do now adjourn."
(iii)The closure of the debate on the amendment, namely, "That the Council do now proceed to vote on the amendment".