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Madhya Pradesh High Court

Virendra Gour vs The State Of Madhya Pradesh on 23 December, 2021

Author: Sanjay Dwivedi

Bench: Sanjay Dwivedi

1 CRA-7798-2021 The High Court Of Madhya Pradesh CRA No. 7798 of 2021 (VIRENDRA GOUR Vs THE STATE OF MADHYA PRADESH AND OTHERS) Jabalpur, Dated : 23-12-2021 As prayed by Shri Puneet Shroti, time is granted to produce the case diary as well as report regarding service of notice on the complainant.

List in the week commencing 03/01/2022.

(SANJAY DWIVEDI) V. JUDGE sushma Signature Not Verified SAN Digitally signed by SUSHMA KUSHWAHA Date: 2021.12.23 16:44:51 IST