Madhya Pradesh High Court
Virendra Gour vs The State Of Madhya Pradesh on 23 December, 2021
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 CRA-7798-2021 The High Court Of Madhya Pradesh CRA No. 7798 of 2021 (VIRENDRA GOUR Vs THE STATE OF MADHYA PRADESH AND OTHERS) Jabalpur, Dated : 23-12-2021 As prayed by Shri Puneet Shroti, time is granted to produce the case diary as well as report regarding service of notice on the complainant.
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(SANJAY DWIVEDI) V. JUDGE sushma Signature Not Verified SAN Digitally signed by SUSHMA KUSHWAHA Date: 2021.12.23 16:44:51 IST