Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 150] [Entire Act] State of Goa - Subsection Section 150(2) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012 (2)The maintenance given for education may be reduced in the event the ability to give or the need to receive, is reduced.
