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[Cites 0, Cited by 0] [Section 115] [Entire Act]

Union of India - Subsection

Section 115(2) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(2)When the body leaves a ship, the colours shall be lowered when the body is removed from where it has been lying on board the ship, and re-hoisted when sufficient time has elapsed for the cremation or interment.