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Union of India - Section

Section 115 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

115. Half Masting Colours.

(1)Colours half-masted for a funeral on shore shall be lowered at the time the funeral procession is due to leave the place where the body has been lying, and re-hoisted when sufficient time has elapsed for the cremation or interment.
(2)When the body leaves a ship, the colours shall be lowered when the body is removed from where it has been lying on board the ship, and re-hoisted when sufficient time has elapsed for the cremation or interment.
(3)For a funeral at sea, colours shall be lowered when the body is removed from where it has been lying and re-hoisted when the funeral service is ended.
(4)When a body is being removed from a ship to await cremation or interment, colours shall not be half-masted, but the boat conveying it shall fly a boat's ensign at half-mast.
(5)When colours are ordered to be half-masted throughout the day, they shall be hoisted close up when colours are hosited in the morning, and immediately lowered to half-mast. At sunset they shall first be hoisted close up and then lowered in the usual manner.
(6)When in foreign ports, if warships of the countries concerned half-mast their colours on the death of one of their Nationals, Indian Naval Ships shall as a matter of courtesy conform by half-masting their own colours. In the event of a foreign ship being in an Indian port on such an occasion. Indian Naval Ships in company shall half-mast their colour on the day of the funeral only unless special orders are issued by the Chief of the Naval Staff.
(7)Indian Naval Ships approaching or leaving an anchorage where ships of any other country are wearing a foreign national flag at half-mast at the main, or have their colours at half-mast, shall, while within sight of the ships in port, hoist or keep the foreign national flag at half-mast or half-mast their own colours.
(8)On the death (otherwise than in battle) of a Flag Officer whose flag is flying in one of Indian Naval Ships or naval establishments, his flag shall be half-masted and kept at half-mast until sunset on the day of the funeral when it shall be hoisted close up and then finally struck.
(9)If, however, the funeral is to take place at a distance from the ship or port in which the flag is flying, the flag shall be kept at half-mast until sunset on the day on which the body is removed from the ship or port for the purpose of burial or cremation.
(10)Instructions regarding half-masting of colours on the death of the President as contained in Regulation 8 shall also be applicable in the event of death of the Vice-President and the Prime Minister.Section XIV - Order of Precedence on Ceremonial occasions