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[Cites 0, Cited by 0] [Section 31(6)] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(6)(iii) in Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015

(iii)where adequate number of the candidates belonging to the Scheduled Castes or the Scheduled Tribes, as the case may be, arc not available within the zone of consideration specified above, the zone of consideration may be extended to seven times the number of vacancies and the candidates belonging to the Scheduled Castes or the Scheduled Tribes, as the case may be (and not any other), coming within the extended zone of consideration shall also be considered against the vacancies reserved for them.