Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act] Securities And Exchange Board Of India - Subsection Section 2(1)(ii) in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018 (ii)in a case other than that of a body corporate, shall be construed as any change in its legal formation or ownership.