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State of Odisha - Section

Section 49 in The Orissa Factories Rules, 1950

49. Water taps in latrines.

(1)Where piped water-supply is available a sufficient number of water taps, conveniently accessible provided in or near such latrine accommodation.
(2)If piped water-supply is not available, sufficient quantity of water shall be kept stored in suitable receptacle's near the latrines.Rules prescribed under Sub-section (2) of Section 20