Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Odisha - Subsection Section 49(2) in The Orissa Factories Rules, 1950 (2)If piped water-supply is not available, sufficient quantity of water shall be kept stored in suitable receptacle's near the latrines.Rules prescribed under Sub-section (2) of Section 20
