Section 46(d) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972
(d)advise the State Government from time to time of its own accord on the following matters :(i)principles to be followed in fixation of price of agricultural produce;(ii)steps to be taken for managing the markets efficiently;(iii)manner in which the data relating to arrivals and dispatches of agricultural produce should be complied and maintained and disseminated;(iv)amendment in this Act, and the rules made thereunder;(v)in any matter necessary for implementing the provisions of this Act.
