Section 3(4) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012
(4)Every such application for grant of licence shall be accompanied by the following documents(a)Proof & address of the Nursery along with photograph of the owner; (Telephone bill/Electricity bill /Voter identity card / Adhar card.(b)Land documents; (pattadarpass book/ lease deed(c)Layout map prepared by any recognized surveyor or agency.(d)Existing Infrastructure in nursery with complete details(e)Soil and Water Analysis reports from Govt, labs/laboratories recognized by the Government.(f)Statement of production particulars for the last three years.(g)Digital photographs of the Nursery;(h)Receipt of the fee;Note. - Layout plan of nurseries, (land utilization details) should be accompanied with photographs of the Nursery not less than 4 nos any of the following:
