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[Entire Act]
State of Andhra Pradesh - Section
Section 3 in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012
3. Application for grant of Licence, Fees and Documents.
| 0401 | - | Crop Husbandry |
| MH-800 | - | Other receipts |
| SH 81 | - | Other items |