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State of Kerala - Section

Section 13 in Kerala Agricultural University Act, 1971

13. Meeting of the General Council.

(1)The General Council shall meet at least once in four months on dates to be fixed by the Vice-Chancellor and one of such meetings shall be called the annual meeting.
(2)One-fifth of the total number of members of the General Council shall be the quorum for meeting of the Council.Provided that such quorum shall not be required for a convocation of the University or a meeting of the General Council held for the purpose of conferring degrees, titles or other distinctions.
(3)The Vice-Chancellor may, whenever he thinks fit and shall upon a requisition in writing signed by not less than one-fourth of the total number of members of the General Council convene a special meeting of the Council.
(4)When a special meeting is convened on requisition, no subject other than that shown in the requisition shall be considered at the meeting.