Section 10 in Bihar Electricity Regulatory Commission (Licencing for Transmission of Electricity) Regulations, 2007
10. Public Inspection of Application and Documents.
(1)The applicant shall make available for public inspection copies of the application (with all enclosures), for grant of licence in his own office and also in the offices of the local authorities located in the proposed area of the transmission licence.(2)The applicant shall also supply a copy of the application to any person who requisitions for it on payment of the cost which shall not exceed the cost of photocopying.
