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[Cites 0, Cited by 0] [Section 35C(3)] [Section 35C] [Entire Act]

State of Haryana - Subsection

Section 35C(3)(b) in Haryana Panchayati Raj Election Rules, 1994

(b)in any other case to the Returning Officer (Panchayat) or the Presiding Officer of the polling station where the polling agent was appointed for duty.