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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(4) in Bihar Drivers (Appointment and Service Conditions) Rules, 2005

(4)The promotion of Drivers of Departments/Attached offices shall be considered by the Nodal Department on the basis of seniority determined for the group of departments as mentioned in sub-rule (3).The promotion of muffasil driver shall be considered by the Nodal officer on the basis of division wise seniority.