Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 3 in Bihar Drivers (Appointment and Service Conditions) Rules, 2005

3. Post/Grade of Drivers.

(1)The post of Drivers in different pay scales shall be as follows :-
(i) Rs. 3050-4590 ... ... Driver (Basic Grade)
(ii) Rs. 4000-6000 ... ... Driver (Grade-II)
(iii) Rs. 4500-7000 ... ... Driver (Grade-I)
(2)The number of posts in the different grades shall be in the following ratio :-
(i) Basic Grade (3050-4590) ... 55%
(ii) Grade-II (4000-6000) ... 25%
(iii) Grade-I (4500-7000) ... 20%
(3)In order to fix ratio in the aforesaid manner, keeping in view the less number of posts of Drivers, the Personnel and Administrative Reforms Department shall divide the Departments/Attached offices into as many groups as necessary and a Nodal department shall be announced for each group. Likewise, the Divisional Commissioner concerned shall be the Nodal officer of muffasil offices of each division.
(4)The promotion of Drivers of Departments/Attached offices shall be considered by the Nodal Department on the basis of seniority determined for the group of departments as mentioned in sub-rule (3).The promotion of muffasil driver shall be considered by the Nodal officer on the basis of division wise seniority.
(5)The provision regarding reservation determined by the State Government shall be applicable in recruitment/promotion.
(6)The post of Drivers shall be deemed to be of Group-C.