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Bengal Presidency - Section

Section 843 in Police Regulations, Bengal , 1943

843. Application for extension of service and compulsory retirement.

(a)Applications for extension of service of officers who are about to attain, or who have attained, the age of 55, shall be submitted six months before the expiry of the term of service, whether original or extended.
(b)Fundamental Rule 56 and Bengal Service Rules 75-79 contain orders regarding compulsory retirement.
NOTE. - If a Superintendent is of opinion that a clerk, who has attained the age of 55, should be compelled to retire, he will report the matter to the Deputy Inspector-General for orders.