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[Cites 0, Cited by 0] [Section 843] [Entire Act]

Bengal Presidency - Subsection

Section 843(a) in Police Regulations, Bengal , 1943

(a)Applications for extension of service of officers who are about to attain, or who have attained, the age of 55, shall be submitted six months before the expiry of the term of service, whether original or extended.