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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(2) in University of Heatlh Sciences, Karnal Act, 2016

(2)The University shall have perpetual succession and a common seal with power to acquire, hold and dispose of property both movable and immovable and to contract and may by the said name sue or be sued through its Registrar.