Himachal Pradesh High Court
Balvinder Singh Mahal vs . State Of Hp And Others on 11 October, 2023
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Jyotsna Rewal Dua
Balvinder Singh Mahal Vs. State of HP and others LPA No. 173 of 2016 .
11.10.2023 Present: Ms. Farahan Khan, Advocate, vice Ms. Vandana Misra, Advocate, for the appellant.
Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta & Mr. Pranay Pratap Singh, Additional Advocates General, Mr. Arsh Rattan & Mr. Sidharth of Jalta, Deputy Advocates General, for the respondents- State.
rt At the request of learned vice counsel for the appellant, list on 20.03.2024.
(M.S. Ramachandra Rao) Chief Justice (Jyotsna Rewal Dua) October 11, 2023 Judge R.Atal ::: Downloaded on - 11/10/2023 20:38:34 :::CIS