Himachal Pradesh High Court
Balvinder Singh Mahal vs . State Of H.P. & Ors. on 13 September, 2023
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Ajay Mohan Goel
Balvinder Singh Mahal vs. State of H.P. & Ors.
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LPA No. 173 of 2016 13.09.2023 Present: Mr. B.N. Misra, Senior Advocate, with Mr. Akash Verma, Advocate, for the appellant.
Mr. Anup Rattan, Advocate General, with Mr. Rakesh Dhaulta, Additional Advocate General and M/s Arsh Rattan & Sidharth Jalta, Deputy Advocate Generals, for of the respondents-State.
At the request of learned Senior Counsel appearing for rt the appellant, the matter is adjourned.
List on 11.10.2023.
(M.S. Ramachandra Rao) Chief Justice (Ajay Mohan Goel) Judge September 13, 2023 (Vinod) ::: Downloaded on - 14/09/2023 20:34:35 :::CIS