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[Cites 0, Cited by 0] [Section 2(84)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(84)(a) in Uttar Pradesh Municipal Corporation Act, 1959

(a)any tank, cistern, hydrant, stand-pipe, meter or tap, situated on a private property and connected with a water-main or pipe bloning to the Corporation; and