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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(2)(i) in Mahatma Jyoti Rao Phoole University, Jaipur, 2012

(i)to submit, within a period of thirty days after the successful completion of the evaluation process and the announcement of the award of Ph. D degree to a candidate, as required, a soft copy of his Ph.D. thesis to the University Grants Commission for hosting the same in INFLIBNET;