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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(2) in Mahatma Jyoti Rao Phoole University, Jaipur, 2012

(2)Dean Research shall perform the following duties and functions, namely:-
(a)to convene the meetings of the Research Board;
(b)to maintain a common research register of the University;
(c)to scrutinize applications for research, arrange pre Ph. D. test including interview and to finalize proposals for admissions including allotment of supervisors for Ph.D. programmes in various faculties for the consideration of the President;
(d)to supervise the course work semester for Ph.D. programmes;
(e)to prepare proposals for the registration of Ph.D candidates for approval by the President;
(f)to call for the progress report of Ph.D candidates for record and necessary action;
(g)to obtain from the President the sanctioned list of examiners for the evaluation of Ph.D thesis and subsequent viva-voec if and when required;
(h)to arrange the issue of provisional certificate to the successful Ph. D. candidates;
(i)to submit, within a period of thirty days after the successful completion of the evaluation process and the announcement of the award of Ph. D degree to a candidate, as required, a soft copy of his Ph.D. thesis to the University Grants Commission for hosting the same in INFLIBNET;
(j)to arrange from any agency, Government or otherwise any financial assistance for the promotion of research and to regulate its appropriation;
(k)to publish periodical research report of the University;
(l)to endeavour to secure research consultancy work for the University and aid and advise in the successful execution thereof; and
(m)to perform such other duties and functions relating to research as are required from him by Ordinance, rules, regulations or any authority of the University.
Part-XI Dean Students Welfare