Section 3(3)(n) in The District Council of Culture Rules, 1994

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State of Odisha - Subsection

Section 3(3)(n) in The District Council of Culture Rules, 1994

(n)representatives of six National/State/District level voluntary organisations (if any) which , have executed any programme or scheme within the district and have been enlisted as per Sub-rule (4) of Rule 5, three nominated by the State Government and three nominated by the rest of the members of the Council.

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State of Odisha - Subsection

Section 3(3)(n) in The District Council of Culture Rules, 1994