Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 729] [Entire Act] Bengal Presidency - Subsection Section 729(ii) in Police Regulations, Bengal , 1943 (ii)When on escort duty mounted a police officer shall ride with his sword undrawn but with a loaded revolver in the off wallet of the saddle.
