729. Protection of His Excellency the Viceroy and His Excellency the Governor. [§ 12, Act V, 1861].
(a)The rules for the protection of His Excellency the Viceroy and His Excellency the Governor are laid down in the pamphlet which has been supplied to every Superintendent who shall carefully study and observe them.Note. - (i) When at Dacca, the Superintendent, Assistant or Deputy Superintendent need not escort the Governor when he leaves the precincts of Government House, unless specially required to do so.(ii)When on escort duty mounted a police officer shall ride with his sword undrawn but with a loaded revolver in the off wallet of the saddle.
