Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66] [Entire Act] State of Jammu-Kashmir - Subsection Section 66(1) in The Jammu and Kashmir State Partnership Act, 1996 (1)The Register of Firms shall be open to inspection by any person on payment of such fee as may be prescribed.
