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State of Jammu-Kashmir - Section

Section 66 in The Jammu and Kashmir State Partnership Act, 1996

66. Inspection of Register and filed documents.

(1)The Register of Firms shall be open to inspection by any person on payment of such fee as may be prescribed.
(2)All statements, notices and intimations filed under this Chapter shall be open to inspection, subject to conditions and payment of such fee as may be prescribed.