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State of Bihar - Section

Section 11 in The Bihar Entertainments Tax Rules, 1984

11. Conditions relating to printing of tickets.

(1)To distinguish tickets of each class or type, it shall be printed on different colours of paper or in different colours of ink.
(2)The ticket shall be show-wise and there shall be separate books of tickets of each class. The tickets of each class shall bear printed serial number, which shall run from 000001 to 1,00,000 and this shall be repeated in rotation and each series of tickets shall be distinguished by one more letters of alphabet.
(3)Besides, the details required under rules 9 and 10 under this rule, the name and address of the press, the total number of tickets of the class printed and the date of printing shall also be printed at the bottom of each foil of the ticket.
(4)The tickets shall be kept in bound books of 25 tickets.